Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 204] [Entire Act]

Union of India - Subsection

Section 204(6) in The Companies Act, 1956

(6)This section shall not apply to a private company, unless it is a subsidiary of a public company.