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[Cites 0, Cited by 0] [Section 17] [Entire Act]

State of Uttar Pradesh - Subsection

Section 17(j) in THE UTTAR PRADESH AVAS EVAM VIKAS PARISHAD ADHINIYAM, 1965

(j)the provision of schools, community buildings, parks (including children's parks), swimming polls, playing fields, open spaces, and approaches thereto, for-the benefit of any area comprised in the scheme or any adjoining area ;