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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Odisha - Subsection

Section 2(i) in The Orissa Ayurvedic Medicine Act, 1960

(i)"Ayurvedic System of Medicine" or "Ayurvedic Medicine" means the Ayurvedic System of Medicine, including the Sidha System of Medicine whether supplemented or not by such modern medicines as Faculty may from time to time determine;