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[Cites 0, Cited by 0] [Section 22(5)] [Section 22] [Entire Act]

Securities And Exchange Board Of India - Subsection

Section 22(5)(f) in Securities and Exchange Board of India (Real Estate Investment Trusts) Regulations, 2014

(f)any issue, in the ordinary course of business, which in the opinion of the sponsor(s) or trustee or manager, is material and requires approval of the unit holders, if any;