Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 4] [Entire Act] State of Haryana - Subsection Section 4(e) in The Punjab Land Preservation Act, 1900 (e)the admission, herding, pasturing or retention of sheep, [goats or camels] [Subsituted for the words 'or goats' by Punjab Act 4 of 1944, section 4(b).];
