Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 27(1)] [Section 27] [Entire Act] State of Telangana - Subsection Section 27(1)(i) in Telangana State Private Universities (Establishment and Regulation) Act, 2018 (i)all other matters which by or under the provisions of this Act require to be specified by the Statutes.