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Uttarakhand High Court

Jai Prakash Badoni vs Union Of India & Others on 26 May, 2015

Author: K.M. Joseph

Bench: K.M. Joseph, V.K. Bist

WPPIL No. 93 of 2015
Hon'ble K.M. Joseph, C.J.

Hon'ble V.K. Bist, J.

Mr. Ajay Veer Pundir, Advocate for the petitioner.

Mr. Sanjay Bhatt, Standing Counsel for the Union of India / respondent no. 1.

Mr. S.S. Chauhan, Deputy Advocate General for the State of Uttarakhand / respondent nos. 2, 6, 7, 8 and 9.

Mr. Anurag Bisaria, Advocate for respondent no.4.

Mr. Sandeep Kothari, Advocate for respondent no. 5.

At the request of the learned Government pleader, list this matter on 27th May, 2015 (V.K. Bist, J.) (K.M. Joseph, C.J.) 26.05.2015 Rathour