Uttarakhand High Court
Jai Prakash Badoni vs Union Of India & Others on 26 May, 2015
Author: K.M. Joseph
Bench: K.M. Joseph, V.K. Bist
WPPIL No. 93 of 2015 Hon'ble K.M. Joseph, C.J.
Hon'ble V.K. Bist, J.
Mr. Ajay Veer Pundir, Advocate for the petitioner.
Mr. Sanjay Bhatt, Standing Counsel for the Union of India / respondent no. 1.
Mr. S.S. Chauhan, Deputy Advocate General for the State of Uttarakhand / respondent nos. 2, 6, 7, 8 and 9.
Mr. Anurag Bisaria, Advocate for respondent no.4.
Mr. Sandeep Kothari, Advocate for respondent no. 5.
At the request of the learned Government pleader, list this matter on 27th May, 2015 (V.K. Bist, J.) (K.M. Joseph, C.J.) 26.05.2015 Rathour