Bombay High Court
Divya Ashok Pahuja vs State Of Maharashtra on 27 April, 2023
Author: Prakash D. Naik
Bench: Prakash D. Naik
2-BA-354-2023.doc
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
CRIMINAL APPELLATE JURISDICTION
CRIMINAL BAIL APPLICATION NO. 354 OF 2023
Divya Ashok Pahuja ...Applicant
Versus
State Of Maharashtra ...Respondent
....
Ms. Sana Raees Khan, Advocate for the Applicant.
Mr. Amin Solkar, Spl. P.P. a/w Mrs. Anamika Malhotra, APP for the
Respondent - State.
CORAM : PRAKASH D. NAIK, J.
DATE : 27th APRIL, 2023.
PER COURT:
1. Learned Spl. P.P. seeks time to file affidavit-in-reply, Stand over to 7th June, 2023.
2. Copy of affidavit-in-reply shall served upon the learned Advocate for the Applicant before the next date of hearing.
Digitally signed SUNNY by SUNNY (PRAKASH D. NAIK, J.) ANKUSHRAO ANKUSHRAO THOTE THOTE Date: 2023.04.28 13:57:26 +0530 Sunny Thote 1 of 1 ::: Uploaded on - 28/04/2023 ::: Downloaded on - 28/04/2023 15:47:59 :::