Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 17] [Entire Act] State of West Bengal - Subsection Section 17(d) in West Bengal Stamp (Prevention of Undervaluation of Instruments) Rules, 2001 (d)(i)Market value of the property as set forth in the instrument ............(ii)Amount of stamp duty already paid ............
