Section 5 in The Punjab Payment of Wages Rules, 1937
5. Register of Wages.
- A Register of Wages shall be maintained in every factory and may be kept in such form as the paymaster finds convenient but shall include the following particulars :-(a)the gross wages earned by each person employed for each wage period.(b)all deductions made from those wages, with an indication in case of the clause of sub-section (2) of section 7 under which the deduction is made;(c)the wages actually paid to each person employed for each wage period.
