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[Cites 0, Cited by 0] [Section 3] [Entire Act]

Union of India - Subsection

Section 3(b) in The Vice-President's Pension (Amendment) Act, 2002

(b)after ceasing to hold office as Vice- President either by the expiration of his term of office or by resignation of his office, shall be entitled to the use of unfurnished residence without payment of licence fee, for the remainder of her life.". SUBHASH C. JAIN, Secy. to the Govt. of India.