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[Cites 0, Cited by 0] [Section 132] [Entire Act]

State of Madhya Pradesh - Subsection

Section 132(3) in The M.P. Krishi Upaj Mandi (Mandi Nidhi Lekha Tatha Rajya Vipnan Sewa Kl Gathan Kl Riti Tatha Anya Vishaya) Niyam, 1980

(3)A member of the service or officer or servant of a Market Committee may, however, attend as entertainment or a farewell party of a private or informal character given in his honour or any member of service or officer or servant of Market Committee.