Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 3(2)] [Section 3] [Entire Act]

State of Assam - Subsection

Section 3(2)(d) in The Assam Fixation of Ceiling on Land Holdings Rules, 1957

(d)that plot No., location and area of the orchard, if any, included in any of the lands mentioned in (b) and (c) above ;