Madras High Court
Viswapriya (India) Limited vs Government Of Tamil Nadu on 26 October, 2015
Author: Satish K. Agnihotri
Bench: Satish K. Agnihotri, K.K.Sasidharan
IN THE HIGH COURT OF JUDICATURE AT MADRAS
DATED: 26/10/2015
C O R A M
THE HON'BLE MR. JUSTICE SATISH K. AGNIHOTRI
and
THE HON'BLE MR. JUSTICE K.K.SASIDHARAN
Writ Appeal No.1499 of 2015
a n d
M.P.No.1 of 2015
Viswapriya (India) Limited
(formerly known as Viswapriya Financial Services
and Securities Ltd)
75 C, III Cross Street
II Main Road
Gandhi Nagar
Adyar
Chennai 600 020. ... Appellant
Vs
1. Government of Tamil Nadu
rep. By its Secretary
Home Department
St. George
Chennai 600 009.
2. The Deputy Superintendent of Police
EOW I
Anna Nagar
Chennai.
3. Haripriya Ramachandran ... Respondents
Appeal filed under Clause 15 of the Letters Patent against the order dated 6/8/2015 in W.P.No.14229 of 2015.
For appellant ... No appearance
- - - - -
J U D G M E N T
(delivered by SATISH K.AGNIHOTRI,J) When the matter was called in the first round, there was no representation on behalf of the appellant. Hence, the matter was passed over. Again, when the matter was called in the second round, none appeared on behalf of the appellant nor was there any representation made on his behalf. This writ appeal is accordingly dismissed for non-prosecution. No costs. Connected Miscellaneous Petition is closed.
(SATISH K. AGNIHOTRI, J.) (K.K.SASIDHARAN, J.) 26 October, 2015 mvs.
Index: Yes/No To
1. The Secretary Government of Tamil Nadu Home Department St. George Chennai 600 009.
2. The Deputy Superintendent of Police EOW I Anna Nagar Chennai.
SATISH K. AGNIHOTRI, J.
and K.K.SASIDHARAN,J.
mvs.
W.A. No.1499 of 201526/10/2015