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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Himachal Pradesh - Subsection

Section 2(viii) in The Himachal Pradesh Debt Reduction Act, 1976

(viii)"Financial Commissioner" means the Financial Commissioner of Himachal Pradesh for the time being and includes any Officer specially empowered by the State Government to exercise the powers of the Financial Commissioner under this Act;