Patna High Court - Orders
The Commissioner Of Income Tax vs M/S Takshila Education Society on 7 February, 2019
Author: Jyoti Saran
Bench: Jyoti Saran, Arvind Srivastava
IN THE HIGH COURT OF JUDICATURE AT PATNA
Miscellaneous Appeal No.530 of 2008
======================================================
THE COMMISSIONER OF INCOME TAX Central, Patna & Anr.
... ... Appellant/s
Versus
M/S TAKSHILA EDUCATION SOCIETY
... ... Respondent/s
======================================================
with
Miscellaneous Appeal No. 532 of 2008
======================================================
THE COMMISSIONER OF INCOME TAX Central, Patna & Anr.
... ... Appellant/s
Versus
M/S TAKSHILA EDUCATION SOCIETY
... ... Respondent/s
======================================================
with
Miscellaneous Appeal No. 531 of 2008
======================================================
THE COMMISSIONER OF INCOME TAX Central, Patna & Anr.
... ... Appellant/s
Versus
M/S TALSHILA EDUCATION SOCIETY
... ... Respondent/s
======================================================
Appearance :
(In Miscellaneous Appeal No. 530 of 2008)
For the Appellant/s : Mrs. Archana Sinha
For the Respondent/s : Mr. Ajay Kr. Rastogi
(In Miscellaneous Appeal No. 532 of 2008)
For the Appellant/s : Mrs. Archana Sinha
For the Respondent/s : Mr. Ajay Kr. Rastogi
(In Miscellaneous Appeal No. 531 of 2008)
For the Appellant/s : Mrs. Archana Sinha
For the Respondent/s : Mr. Ajay Kumar Rastogi
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CORAM: HONOURABLE MR. JUSTICE JYOTI SARAN
and
HONOURABLE MR. JUSTICE ARVIND SRIVASTAVA
ORAL ORDER
(Per: HONOURABLE MR. JUSTICE JYOTI SARAN)
11 07-02-2019Heard Mrs. Archana Sinha, learned counsel appearing Patna High Court MA No.530 of 2008(11) dt.07-02-2019 2/2 for the appellant and Mr. A.K. Rastogi, learned counsel for the respondents in each of the three cases.
List these matters for further consideration under the same heading on 12.02.2019 at 2:15 p.m. (Jyoti Saran, J) ( Arvind Srivastava, J) Shailendra/-
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