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Jammu & Kashmir High Court - Srinagar Bench

Hakeem Muzaffar Khaliq vs Hakeem Muzaffar Khaliq on 3 March, 2023

Author: Javed Iqbal Wani

Bench: Javed Iqbal Wani

                                                              Serial No. 27
                                                            Regular Causelist

      HIGH COURT OF JAMMU & KASHMIR AND LADAKH
                     AT SRINAGAR

                                 CRMC 501/2018
                               c/w OWP 2276/2018

Hakeem Muzaffar Khaliq.
                                                  ..... Petitioner/Appellant(s)
Through:      Mr. Arif Sikander, Advocate.

                                      V/s
Hakeem Muzaffar Khaliq.
                                                            .....Respondent(s)
Through:       Mr. Rais Ud Din Ganai, Dy. AG vice
               Mr. Mohsin S. Qadri, Sr. AAG for R-1 to 3.
               None for R-4.

CORAM:
              Hon'ble Mr. Justice Javed Iqbal Wani, Judge.
                                   ORDER

03.03.2023 None appears for Respondent 4. Await appearance. List on 26.04.2023. Interim direction, if any, to remain in operation till next date of hearing.

(Javed Iqbal Wani) Judge SRINAGAR:

03.03.2023 "Hamid"