Jammu & Kashmir High Court - Srinagar Bench
Hakeem Muzaffar Khaliq vs Hakeem Muzaffar Khaliq on 3 March, 2023
Author: Javed Iqbal Wani
Bench: Javed Iqbal Wani
Serial No. 27
Regular Causelist
HIGH COURT OF JAMMU & KASHMIR AND LADAKH
AT SRINAGAR
CRMC 501/2018
c/w OWP 2276/2018
Hakeem Muzaffar Khaliq.
..... Petitioner/Appellant(s)
Through: Mr. Arif Sikander, Advocate.
V/s
Hakeem Muzaffar Khaliq.
.....Respondent(s)
Through: Mr. Rais Ud Din Ganai, Dy. AG vice
Mr. Mohsin S. Qadri, Sr. AAG for R-1 to 3.
None for R-4.
CORAM:
Hon'ble Mr. Justice Javed Iqbal Wani, Judge.
ORDER
03.03.2023 None appears for Respondent 4. Await appearance. List on 26.04.2023. Interim direction, if any, to remain in operation till next date of hearing.
(Javed Iqbal Wani) Judge SRINAGAR:
03.03.2023 "Hamid"