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[Cites 0, Cited by 0] [Section 18] [Entire Act]

State of Goa - Subsection

Section 18(3) in Goa Prisons Rules, 2006

(3)Disposal of fetid matter, refuse etc. - All fetid matter, refuse of the kitchen and sweepings of the prison shall be buried in shallow trenches in the prison garden for making compost. Useless rubbish, which cannot be converted into manure, may be burnt.