Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 7(1)] [Section 7] [Entire Act] State of Kerala - Subsection Section 7(1)(i) in The Kerala Agricultural Income Tax Act, 1991 (i)such percentage on the written down value of the building, machinery, plant or furniture, as may, in any case or class of cases be prescribed;