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[Cites 0, Cited by 0] [Section 299] [Entire Act]

State of Punjab - Subsection

Section 299(1) in Punjab Jail Manual, 1996

(1)Every article of uniform including shoes, supplied free by Government to any officer, is Government property during the period for which it was issued and shall be duly accounted for during such period, but shall be taken by the officer wherever he may be transferred. Each such article becomes, on the expiry of the period for which it was issued, the absolute property of the officer in w hose possession if it is at the time.