Supreme Court - Daily Orders
M/S Rangar Breweries Ltd vs State Of H.P on 13 January, 2014
ITEM NO.26 COURT NO.5 SECTION III
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (Civil) No(s).39449/2013
(From the judgement and order dated 17/06/2013 in CWP No.8221/2011
of The HIGH COURT OF H.P AT SHIMLA)
M/S RANGAR BREWERIES LTD Petitioner(s)
VERSUS
STATE OF H.P & ORS Respondent(s)
(With appln(s) for exemption from filing c/c of the impugned Judgment,
permission to place addl. documents on record, prayer for interim
relief and office report)
Date: 13/01/2014 This Petition was called on for hearing today.
CORAM :
HON’BLE MR. JUSTICE A.K. PATNAIK
HON’BLE MR. JUSTICE FAKKIR MOHAMED IBRAHIM KALIFULLA
For Petitioner(s) Mr. Satinder S. Gulati, Adv.
Mrs. Kamaldeep Gulati, Adv.
For Respondent(s)
UPON hearing counsel the Court made the following
O R D E R
The special leave petition is dismissed.
(G. SUDHAKARA RAO) (SHARDA KAPOOR)
COURT MASTER COURT MASTER