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Supreme Court - Daily Orders

M/S Rangar Breweries Ltd vs State Of H.P on 13 January, 2014

ITEM NO.26                  COURT NO.5             SECTION III


              S U P R E M E    C O U R T   O F    I N D I A
                            RECORD OF PROCEEDINGS

Petition(s) for Special Leave to Appeal (Civil) No(s).39449/2013
(From the judgement and order dated 17/06/2013 in CWP No.8221/2011
 of The HIGH COURT OF H.P AT SHIMLA)


M/S RANGAR BREWERIES LTD                              Petitioner(s)

                   VERSUS

STATE OF H.P & ORS                                Respondent(s)
 (With appln(s) for exemption from filing c/c of the impugned Judgment,
 permission to place addl. documents on record, prayer for interim
 relief and office report)


Date: 13/01/2014    This Petition was called on for hearing today.


CORAM :
          HON’BLE MR. JUSTICE A.K. PATNAIK
          HON’BLE MR. JUSTICE FAKKIR MOHAMED IBRAHIM KALIFULLA


For Petitioner(s)      Mr. Satinder S. Gulati, Adv.
                       Mrs. Kamaldeep Gulati, Adv.


For Respondent(s)


             UPON hearing counsel the Court made the following
                                 O R D E R

The special leave petition is dismissed.



           (G. SUDHAKARA RAO)               (SHARDA KAPOOR)
              COURT MASTER                         COURT MASTER