Madhya Pradesh High Court
Shakti Singh Rawat vs The State Of Madhya Pradesh on 28 August, 2023
Author: Milind Ramesh Phadke
Bench: Milind Ramesh Phadke
1
IN THE HIGH COURT OF MADHYA PRADESH
AT G WA L I O R
BEFORE
HON'BLE SHRI JUSTICE MILIND RAMESH PHADKE
ON THE 28th OF AUGUST, 2023
WRIT PETITION No. 12142 of 2023
BETWEEN:-
1. NEER AHIRWAR S/O SHRI GOVIND AHIRWAR,
AGED ABOUT 18 YEARS, SMT MAINA DEVI
MEMORIAL, ANIMAL HUSBANDARY, DIPLOMA
INSTITUTE, SITHOLI, JHANSI ROAD, GWALIOR
(MADHYA PRADESH)
2. SUSHEEL KUMAR S/O SHRI MANGILAL, AGED
ABOUT 20 YEARS, OCCUPATION: STUDENT SMT.
MAINA DEVI MEMORIAL ANIMAL HUSBANDRY
DIPLOMA INSTITUTE SITHOLI JHANSI ROAD
(MADHYA PRADESH)
3. BRAJESH PATIDAR S/O SHRI PARMANAND
PATIDAR, AGED ABOUT 20 YEARS, OCCUPATION:
STUDENT SMT. MAINA DEVI MEMORIAL ANIMAL
HUSBANDRY DIPLOMA INSTITUTE SITHOLI
JHANSI ROAD (MADHYA PRADESH)
4. ARVIND SURYAVANSHI S/O SHRI BANSI LAL
SURYAVANSHI, AGED ABOUT 20 YEARS,
OCCUPATION: STUDENT SMT. MAINA DEVI
MEMORIAL ANIMAL HUSBANDRY DIPLOMA
INSTITUTE SITHOLI JHANSI ROAD (MADHYA
PRADESH)
5. JITENDRA PATIDAR S/O SHRI JAGDISH CHANDRA
PATIDAR, AGED ABOUT 21 YEARS, OCCUPATION:
STUDENT SMT. MAINA DEVI MEMORIAL ANIMAL
HUSBANDRY DIPLOMA INSTITUTE SITHOLI
JHANSI ROAD (MADHYA PRADESH)
6. HARSHIT PATIDAR S/O SHRI GANESH NARAYAN
PATIDAR, AGED ABOUT 18 YEARS, OCCUPATION:
STUDENT SMT. MAINA DEVI MEMORIAL ANIMAL
HUSBANDRY DIPLOMA INSTITUTE SITHOLI
JHANSI ROAD (MADHYA PRADESH)
7. BOBY JATAV S/O SHRI SULTAN SINGH, AGED
ABOUT 21 YEARS, OCCUPATION: STUDENT SMT.
2
MAINA DEVI MEMORIAL ANIMAL HUSBANDRY
DIPLOMA INSTITUTE SITHOLI JHANSI ROAD
(MADHYA PRADESH)
.....PETITIONERS
(BY SHRI YOGESH SINGHAL - ADVOCATE )
AND
1. THE STATE OF MADHYA PRADESH PRINCIPAL
SECRETARY VALLABH BHAWAN, BHOPAL
(MADHYA PRADESH)
2. THE PRINCIPAL SECRETARY ADIM JATI EVAM
ANUSUCHIT JATI KALYAN VIBHAG VALLABH
BHAWAN, BHOPAL (MADHYA PRADESH)
3. THE PRINCIPAL SECRETARY MINORITY AFFAIRS
AND OTHER BACKWARD CLASS VALLABH
BHAWAN, BHOPAL (MADHYA PRADESH)
4. THE COMMISSIONER ADIM JATI EVAM
ANUSUCHIT JATI KALYAN VIBHAG RAJIVE
GANDHI BHAWAN SYAMLA HILLS (MADHYA
PRADESH)
5. REGISTRAR THE NANJI DESHMUKH VETERINARY
SCIENCE UNIVERSITY ADHAR TAAL (MADHYA
PRADESH)
6. THE DIRECTOR ANIMAL HUSBANDRY DIPLOMA
NANJI DESHMUKH VETERINARY SCIENCE
UNIVERSITY ADHAR TAAL (MADHYA PRADESH)
7. THE COLLECTOR GWALIOR (MADHYA PRADESH)
8. THE CHAIRMAN PRINCIPAL SMT. MAINA DEVI
MEMORIAL ANIMAL HUSBANDRY DIPLOMA
INSTITUTE SITHOLI JHANSI ROAD (MADHYA
PRADESH)
.....RESPONDENTS
(SHRI S.S. KUSHWAH - GOVERNMENT ADVOCATE FOR THE STATE AND
SHRI AJAY BHARGAVA - ADVOCATE FOR RESPONDENT NO.8)
WRIT PETITION No. 13550 of 2023
BETWEEN:-
3
1. SHAKTI SINGH RAWAT S/O SHRI RANVEER SINGH,
AGED ABOUT 23 YEARS, R/O SMT MAINA DEVI
MEMORIAL, ANIMAL HUSBANDRY DIPLOMA
INSTITUTE, SITHOLI, JHANSI ROAD, GWALIOR
(MADHYA PRADESH)
2. BRAJESH KUMAR KUSHWAHA S/O SHRI
VANSHGOPAL, AGED ABOUT 27 YEARS, R/O SMT
MAINA DEVIMEMORIAL,ANIMAL HUSBANDRY
DIPLOMA INSTITUTE SITHOLI, JHANSI ROAD,
GWALIOR (MADHYA PRADESH)
3. LOKENDRA KUSHWAHA S/O SHRI KRAPARAM,
AGED ABOUT 22 YEARS, R/O SMT MAINA DEVI
MEMORIAL ANIMAL HUSBANDRY DIPLOMA
INSTITUTE, SITHOLI, JHANSI ROAD, GWALIOR
(MADHYA PRADESH)
4. PANKAJ SAKET S/O SHRI SUKHLAL SAKET, AGED
ABOUT 25 YEARS, R/O SMT MAINA DEVI
MEMORIAL ANIMAL HUSBANDRY DIPLOMA
INSTITUTE, SITHOLI, JHANSI ROAD, GWALIOR
(MADHYA PRADESH)
5. UMASHANKAR KUMAWAT S/O SHRI HIRALA
KUMAWAT, AGED ABOUT 24 YEARS, R/O SMT
MAINA DEVI MEMORIAL ANIMAL HUSBANDRY
DIPLOMA INSTITUTE, SITHOLI, JHANSI ROAD,
GWALIOR (MADHYA PRADESH)
6. AMAN PATIDAR S/O SHRI VINOD PATIDAR, AGED
ABOUT 20 YEARS, R/O SMT MAINA DEVI
MEMORIAL ANIMAL HUSBANDRY DIPLOMA
INSTITUTE, SITHOLI, JHANSI ROAD, GWALIOR
(MADHYA PRADESH)
7. BRAJESH SHAKYA S/O SHRI VIJAY, AGED ABOUT
21 YEARS, R/O SMT MAINA DEVI MEMORIAL
ANIMAL HUSBANDRY DIPLOMA INSTITUTE,
SITHOLI, JHANSI ROAD, GWALIOR (MADHYA
PRADESH)
8. ABHISHEK DHAKAD S/O SHRI RAMJEEVAN
DHAKAD, AGED ABOUT 23 YEARS, R/O SMT MAINA
DEVI MEMORIAL ANIMAL HUSBANDRY DIPLOMA
INSTITUTE, SITHOLI, JHANSI ROAD, GWALIOR
(MADHYA PRADESH)
9. NANDKISHORE S/O SHRI KHALK SINGH, AGED
ABOUT 26 YEARS, R/O SMT MAINA DEVI
MEMORIAL ANIMAL HUSBANDRY DIPLOMA
INSTITUTE, SITHOLI, JHANSI ROAD, GWALIOR
4
(MADHYA PRADESH)
.....PETITIONERS
(BY SHRI YOGESH SINGHAL - ADVOCATE)
AND
1. THE STATE OF MADHYA PRADESH PRINCIPAL
SECRETARY VALLABH BHAWAN BHOPAL
(MADHYA PRADESH)
2. PRINCIPAL SECRETARY ADIM JATI EVAM
ANUSUCHIT JATI KALYAN VIBHAG VALLABH
BHAWAN BHOPAL (MADHYA PRADESH)
3. PRINCIPAL SECRETARY BACKWARD CLASSES AND
MINORITIES WELFARE DEPARTMENT BHOPAL
(MADHYA PRADESH)
4. COMMISSIONER ADIM JATI EVAM ANUSUCHIT
JATI KALYAN VIBHAG RAJIV GANDHI BHAWAN
SYAMLA HILLS BHOPAL (MADHYA PRADESH)
5. REGISTRAR NANAJI DESHMUKH VETERINARY
SCIENCE UNIVERSITY JABALPUR ADHAR TAAL
JABALPUR (MADHYA PRADESH)
6. DIRECTOR ANIMAL HUSBANDRY DIPLOMA
NANAJI DESHMUKH VETERINARY SCIENCE
UNIVERISTY JABALPUR (MADHYA PRADESH)
7. COLLECTOR GWALIOR (MADHYA PRADESH)
8. CHAIRMAN/PRINCIPAL SMT MAINA DEVI
MEMORIAL ANIMAL HUSBANDRY DIPLOMA
INSTITUTE JHANSIROAD,GWALIOR (MADHYA
PRADESH)
9. MANAGER M.P. STATE ELECTRONICS
DEVELOPMENT CORPORATION LIMITED BHOPAL
(MADHYA PRADESH)
.....RESPONDENTS
(SHRI S.S. KUSHWAH - GOVERNMENT ADVOCATE FOR THE STATE AND
SHRI AJAY BHARGAVA - ADVOCATE FOR RESPONDENT NO.8)
This petition coming on for admission this day, the court passed the
following:
ORDER
5 The present petitions, under Article 226 of the Constitution of India, have been filed by the petitioners against the inaction on the part of the respondents in not opening the MPTAASC portal for registration of the petitioners/students who are entitled for grant of post metric scholarship for studying course -Diploma in Animal Husbandry and Dairy Technology.
After much persuasion and deliberations by the petitioners, the respondents/authorities have acceded to the prayer made by them and Shri S.S. Kushwah - Government Advocate for the State, on the basis of document dated 18.08.2023 issued by the Commissioner, Department of Tribal Welfare, stated that the portal for registration of the students for the years 2021-2022 and 2022-2023 had been opened and the process for registration of the petitioners/students for the year 2022-2023 had already been completed whereas for the previous year 2021-2022, the process is going on and within a period of seven days, the entire process would be completed and thus submitted that since the grievance of the petitioners as raised had come to an end, the petitions be disposed off. Similar statement had been made by Shri H.B. Sharma, Assistant Commissioner, Department of Tribal Welfare, who is present in person.
In the wake of categorical statements made by Shri S.S. Kushwah - Government Advocate as well as Shri H.B. Sharma, Assistant Commissioner, Department of Tribal Welfare, this Court finds that the grievance of the petitioners as raised had come to an end and thus deems it fit to dispose of the present writ petitions.
In case, the aforesaid exercise is not completed within the aforesaid period of seven days, the petitioner would be at liberty the present petitions.
With the aforesaid observations, the present petitions are disposed off.
6(MILIND RAMESH PHADKE) JUDGE pwn* PAWAN Digitally signed by PAWAN KUMAR DN: c=IN, o=HIGH COURT OF MADHYA PRADESH BENCH GWALIOR, ou=HIGH COURT OF MADHYA PRADESH BENCH GWALIOR, postalCode=474001, st=Madhya Pradesh, 2.5.4.20=b864d1ab4ace2215bfcf3ab301c34d631287f1b1cd d90b4a49f265f02d9d593f, KUMAR pseudonym=3190AA6E1809E2BA43FFBEC416CA08028399 E44A, serialNumber=61B9D129971D2EA4FD4455ED49EA436EA6 5E26164BEEED89153191C56E98CE21, cn=PAWAN KUMAR Date: 2023.08.29 11:19:12 +05'30'