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[Cites 0, Cited by 1] [Section 2B] [Entire Act]

Union of India - Subsection

Section 2B(1) in The Insurance Act, 1938

(1)If at any time, the Authority is superseded under sub-section (1) of section 19 of the Insurance Regulatory and Development Authority Act, 1999, the Central Government may, by notification in the Official Gazette, appoint a person to be the Controller of Insurance till such time the Authority is reconstituted under sub-section (3) of section 19 of that Act.