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[Cites 0, Cited by 0] [Section 6] [Entire Act]

State of Odisha - Subsection

Section 6(4) in The Orissa Pension to Indigent Artists Rules, 1976

(4)The Accounts Officer of the [Directorate of Tourism, Sports and Culture] [Substituted vide Notification No. 4580/23.6.1981.] shall, on receipt of the sanction register it in the Register of Payment in Form P.I.A.-C.