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Central Administrative Tribunal - Jabalpur

E Gopi Krishna vs Ranjanesh Sahai on 7 December, 2018

                                 1           CCP No.203/00075/2018
                                           (in O.A. No.203/808/2015)
  CENTRAL ADMINISTRATIVE TRIBUNAL, JABALPUR BENCH
                CIRCUIT SITTINGS: BILASPUR

        Civil Contempt Petition No.203/00075/2018
                       (in O.A. No.203/808/2015)

          Bilaspur, this Friday, the 07th day of December, 2018

 HON'BLE SHRI NAVIN TANDON, ADMINISTRATIVE MEMBER
 HON'BLE SHRI RAMESH SINGH THAKUR, JUDICIAL MEMBER

E. Gopi Krishna S/o Late E. Shrinivas Rao, Aged about 44 years
presently working as Chief Loco Inspector (Adhoc) R/o Qtr.
No.10/2059 Shivanand Nagar, Sector 4 Raipur 492008 Mobile
No.8085955417                                       -Petitioner

(By Advocate -Shri A.V. Shridhar)
                             Versus

1. Ranjanesh Sahai,
Secretary Ministry of Railways
Rail Bhawan New Delhi 110001

2. S.S. Soin General Manager
South East Central Railway
Bilaspur Chhattisgarh 495004

3. Pradeep Mishra
Divisional Personnel Officer (Co-ord)
South East Central Railway
Raipur Chhattisgarh 492008

4. Sangram Soren
Divisional personnel Officer
South East Central Railway
Raipur Chhattisgarh 492008

5. R.S. Bepari
Assistant Personnel Officer
South East Central Railway
Raipur (C.G.) 492008                           - Respondents

(By Advocate -Shri Vivek Verma)

                                                           Page 1 of 2
                                    2        CCP No.203/00075/2018
                                          (in O.A. No.203/808/2015)

                   O R D E R (ORAL)

By Navin Tandon, AM:-

It has been brought to our notice that the order dated 26.10.2018 (Annexure CP/2), which was in consequent to our order dated 23.07.2018 passed in O.A. No.203/00808/2015 (Annexure CP/1), has been withdrawn vide office order dated 06.12.2018.

2. Learned counsel for the applicant submits that he wishes to withdraw this Contempt Petition.

3. Accordingly, this Contempt Petition is dismissed as withdrawn.

(Ramesh Singh Thakur) (Navin Tandon) Judicial Member Administrative Member kc Page 2 of 2