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[Cites 0, Cited by 0] [Section 10(1)] [Section 10] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 10(1)(b) in Jammu and Kashmir Governors Special Security Force Act, 2018

(b)be a member of , or be associated in any way with any society, institution, association or organization that is not of a purely social, recreational or religious nature ; or