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Bombay High Court

Navin Akhil Mathadi Transport And ... vs State Of Maharashtra Industry Energy ... on 11 April, 2023

Author: Sandeep V. Marne

Bench: S. V. Gangapurwala, Sandeep V. Marne

                       (39)-WP-7424-22.doc.

                                       IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                                               CIVIL APPELLATE JURISDICTION

          Digitally
                                                  WRIT PETITION NO.7424 OF 2022
          signed by
          BALAJI
BALAJI    GOVINDRAO
GOVINDRAO PANCHAL
PANCHAL   Date:
          2023.04.15
          10:34:26
                       Navin Akhil Mathadi Transport and General
          +0530
                       Kamgar Sanghtana                                                     ..Petitioner
                             Versus
                       State of Maharashtra Industry Energy and
                       Labour Dept. & Ors.                                                  ..Respondents

                       Mrs. Ranjana Todankar, for the Petitioner.
                       Mr. B. V. Samant, AGP for the Respondent/State.
                       Mr. B. S. Mahamulkar a/w Rahul D. Oak, for the Respondent No.2.
                       Mr. Netaji Gawade i/by Sanjay Udeshi & Co., for the Respondent No.3.
                       Mr. Vijay S. Gharat a/w Rehan R. Momin, for the Respondent Nos.5 to
                       16.

                                                             CORAM : S. V. GANGAPURWALA, ACTING CJ &
                                                                     SANDEEP V. MARNE, J.

DATE : 11th APRIL, 2023 P.C.

1. None appears for respondent No.4.

2. Issue notice to respondent No.4, returnable on 2 nd May, 2023.

3 Hamdast allowed.

4. Learned AGP has produced the original file to show the noting of the Hon'ble Minister pursuant to order at page No.23 is issued.





                       [SANDEEP V. MARNE, J.]                                [ACTING CHIEF JUSTICE]


                       BGP.                                                                            1 of 1




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