Bombay High Court
Navin Akhil Mathadi Transport And ... vs State Of Maharashtra Industry Energy ... on 11 April, 2023
Author: Sandeep V. Marne
Bench: S. V. Gangapurwala, Sandeep V. Marne
(39)-WP-7424-22.doc.
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
CIVIL APPELLATE JURISDICTION
Digitally
WRIT PETITION NO.7424 OF 2022
signed by
BALAJI
BALAJI GOVINDRAO
GOVINDRAO PANCHAL
PANCHAL Date:
2023.04.15
10:34:26
Navin Akhil Mathadi Transport and General
+0530
Kamgar Sanghtana ..Petitioner
Versus
State of Maharashtra Industry Energy and
Labour Dept. & Ors. ..Respondents
Mrs. Ranjana Todankar, for the Petitioner.
Mr. B. V. Samant, AGP for the Respondent/State.
Mr. B. S. Mahamulkar a/w Rahul D. Oak, for the Respondent No.2.
Mr. Netaji Gawade i/by Sanjay Udeshi & Co., for the Respondent No.3.
Mr. Vijay S. Gharat a/w Rehan R. Momin, for the Respondent Nos.5 to
16.
CORAM : S. V. GANGAPURWALA, ACTING CJ &
SANDEEP V. MARNE, J.
DATE : 11th APRIL, 2023 P.C.
1. None appears for respondent No.4.
2. Issue notice to respondent No.4, returnable on 2 nd May, 2023.
3 Hamdast allowed.
4. Learned AGP has produced the original file to show the noting of the Hon'ble Minister pursuant to order at page No.23 is issued.
[SANDEEP V. MARNE, J.] [ACTING CHIEF JUSTICE]
BGP. 1 of 1
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