Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 162] [Entire Act] State of Assam - Subsection Section 162(2) in Instructions Relating to Liquor (2)Report to Magistrate under the Excise or Opium Act in Form No. 29 of the Schedule mentioned above.
