Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 3] [Entire Act] State of Tamilnadu - Section Section 53 in Tamil Nadu Forest Act, 1882 53. Power to prevent commission of offence. - Every Forest Officer and Police Officer shall prevent, and may interfere for the purpose of preventing the commission of any forest-offence.
