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Chattisgarh High Court

Ku.Sunita Beck vs State Of Chhattisgarh And Ors. 13 ... on 29 August, 2018

                       HIGH COURT OF CHHATTISGARH, BILASPUR

                                            Order Sheet

                                       WPS No. 1838 of 2011

                        Ku. Sunita Beck Vs. State of Chhattisgarh & Ors.




29/08/2018

Shri GL Uike, Advocate for the Petitioner.

Shri Mazid Ali, Dy. Govt. Advocate for the State. Learned counsel for the petitioner submits that the petitioner does not intend to pursue with the petition any further.

Accordingly, the petition stands dismissed as not pressed.

Sd/-

(P. Sam Koshy) Judge Inder