Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Uttar Pradesh - Section Section 9 in Allahabad High Court Rules, 1952 9. [ Creation and abolition of posts.] [Added by Notification No. 19/VIII-C-151, dated 9.8.1977, published in U.P. Gazette, part II, dated 20.8.1977. p. 55]
