(i)in sub-section (1),—(A)the words "the Appellate Board or", wherever they occur, shall be omitted;(B)the words "as the case may be" shall be omitted;(ii)in sub-section (3), the words "or theAppellate Board" shall be omitted;(i)in Chapter XIX, for the Chapter heading, the Chapter heading "APPEALS" shall be substituted;
