Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 1] [Section 134(3)] [Section 134] [Entire Act] Union of India - Subsection Section 134(3)(k) in The Companies Act, 2013 (k)the amount, if any, which it recommends should be paid by way of dividend;