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[Cites 0, Cited by 0] [Section 19] [Entire Act]

NCT Delhi - Subsection

Section 19(ii) in Allotment of Government Residences (General Pool in Delhi) Rules, 1963

(ii)It is the responsibility of the officer concerned to intimate to the Directorate of Estate the date of relinquishment of charge immediately prior to the posting to the North-East Region and the date of joining at the new station.