Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 5(2)] [Section 5] [Entire Act] State of Odisha - Subsection Section 5(2)(c) in The Orissa Development Authorities Act, 1982 (c)a member of the Orissa Legislature, representing the whole or any part of the development area, to be nominated by the State Government-member;