Rajasthan High Court - Jaipur
Virendra Kumar Jain Son Of Late Shri ... vs Vishnu Dutt Gupta, Son Of Shri Gordhan ... on 20 January, 2023
Author: Mahendar Kumar Goyal
Bench: Mahendar Kumar Goyal
HIGH COURT OF JUDICATURE FOR RAJASTHAN
BENCH AT JAIPUR
S.B. Civil Writ Petition No. 24684/2018
Virendra Kumar Jain Son Of Late Shri Mahendra Kumar Jain
----Petitioner
Versus
Vishnu Dutt Gupta, Son Of Shri Gordhan Lal Mahajan Khandelwal
----Respondent
For Petitioner(s) : Mr. Mohd. Adil For Respondent(s) : Mr. Ravi Singh for Mr. Jai Prakash Gupta HON'BLE MR. JUSTICE MAHENDAR KUMAR GOYAL Order 20/01/2023 For the reasons stated in the application No.1/2023 for early listing, the same is allowed.
List the matter in the second week of March, 2023.
(MAHENDAR KUMAR GOYAL),J Manish/73 (Downloaded on 21/01/2023 at 01:19:22 AM) Powered by TCPDF (www.tcpdf.org)