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[Cites 0, Cited by 0] [Section 27(1)] [Section 27] [Entire Act]

State of Andhra Pradesh - Subsection

Section 27(1)(b) in Andhra Pradesh Excise (Lease of right of selling by shop and conditions of licenses) Rules, 2005

(b)"Educational institutions" means any primary schools, middle schools and High school recognized by the state government or Central government, Junior College or any College, affiliated to any University established by law: