Bombay High Court
Yes Bank Ltd. Thr. Its Power Of Attorney ... vs Asmita Freight Forwarders, Thr Its ... on 17 December, 2020
Author: Vinay Joshi
Bench: V. G. Joshi
Order 18appa244.20
1
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
NAGPUR BENCH, NAGPUR.
CRIMINAL APPLICATION (APPA) NO. 244/2020 IN
CRIMINAL APPEAL NO. /2019
Yes Bank, Limited
-VERSUS-
Asmita Freight Forwarders,
Office notes, Office Memoranda of
Coram, appearances, Court's orders Court's or Judge's Orders
or directions and Registrar's orders.
Shri R. S. Suryawanshi, Advocate for appellant.
Shri R. N. Borwankar, Advocate for respondent
CORAM : VINAY JOSHI, J.
DATE : 17.12. 2020.
Learned counsel for respondent seeks adjournment.
2. The learned counsel for appellant would submit that he will take instruction as to whether there has been settlement between the parties.
3. Put up this matter on 06.01.2021.
JUDGE Gohane.
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