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[Cites 0, Cited by 0] [Section 10] [Entire Act]

Union of India - Subsection

Section 10(3) in The The State Bank of Sikkim (Acquisition of Shares) and Miscellaneous Provisions Act, 1982

(3)The State Government may take, or cause to be taken, all necessary steps for securing possession of all properties which have vested in that Government under this Act.