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Bombay High Court

Wind World (I) Limited And Anr vs The Secretary, Industries, Energy And ... on 26 July, 2022

Author: Gauri Godse

Bench: G.S. Patel, Gauri Godse

                                                                    901-ASWP-10090-2015.DOC




                      Arun



                           IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                                   CIVIL APPELLATE JURISDICTION
                                   WRIT PETITION NO. 10090 OF 2015


                      Wind World (I) Limited & Anr                            ...Petitioners
                           Versus
                      The Secretary, Industries, Energy And Labour          ...Respondents
                      Department & Ors


                      Dr Milind Sathe, Senior Advocate, with Dipali Sheth, Mitali
                           Shahane, & Shubham Mehta, i/b Eternity Legal, for the
                           Petitioner.
                      Mr AI Patel, Addl GP, for the State.


                                           CORAM         G.S. Patel &
                                                         Gauri Godse, JJ.
                                           DATED:        26th July 2022
                      PC:-


1. Mr Patel requests time to take further instructions. The Affidavit in Reply is taken on record. A copy of the Indian Electricity Act 1910 should also be placed with the papers.

2. List the matter on 22nd August 2022.

ARUN RAMCHNDRA SANKPAL Digitally signed by ARUN RAMCHNDRA SANKPAL (Gauri Godse, J) (G. S. Patel, J) Date: 2022.07.28 09:31:29 +0530 Page 1 of 1 26th July 2022