Bombay High Court
Wind World (I) Limited And Anr vs The Secretary, Industries, Energy And ... on 26 July, 2022
Author: Gauri Godse
Bench: G.S. Patel, Gauri Godse
901-ASWP-10090-2015.DOC
Arun
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
CIVIL APPELLATE JURISDICTION
WRIT PETITION NO. 10090 OF 2015
Wind World (I) Limited & Anr ...Petitioners
Versus
The Secretary, Industries, Energy And Labour ...Respondents
Department & Ors
Dr Milind Sathe, Senior Advocate, with Dipali Sheth, Mitali
Shahane, & Shubham Mehta, i/b Eternity Legal, for the
Petitioner.
Mr AI Patel, Addl GP, for the State.
CORAM G.S. Patel &
Gauri Godse, JJ.
DATED: 26th July 2022
PC:-
1. Mr Patel requests time to take further instructions. The Affidavit in Reply is taken on record. A copy of the Indian Electricity Act 1910 should also be placed with the papers.
2. List the matter on 22nd August 2022.
ARUN RAMCHNDRA SANKPAL Digitally signed by ARUN RAMCHNDRA SANKPAL (Gauri Godse, J) (G. S. Patel, J) Date: 2022.07.28 09:31:29 +0530 Page 1 of 1 26th July 2022