Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 17I] [Entire Act]

State of Andhra Pradesh - Subsection

Section 17I(d) in A.P. Farmers Organisation Rules, 1997

(d)Removal of encroachments with the help of local Revenue authorities,.