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[Cites 0, Cited by 0] [Section 165(5)] [Section 165] [Entire Act]

NCT Delhi - Subsection

Section 165(5)(b) in The Delhi Co-operative Societies Rules, 2007

(b)Information, the disclosure of which would endanger the life or physical safety of any person or identify the source of information or assistance given in confidence for law enforcement or security purposes;