Section 5(1)(b) in The Orissa Clinical Establishments (Control and Regulation) Act, 1990

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State of Odisha - Subsection

Section 5(1)(b) in The Orissa Clinical Establishments (Control and Regulation) Act, 1990

(b)the clinical establishment is under the supervision of a person who is a qualified medical practitioner, and that person or a qualified nurse is resident in the establishment, or there is adequate representation of qualified nurses among the persons having the superintendence of, or employed in, the nursing of the patients in such establishment; or

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State of Odisha - Subsection

Section 5(1)(b) in The Orissa Clinical Establishments (Control and Regulation) Act, 1990