Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 3] [Entire Act] Union of India - Subsection Section 3(e) in Compulsory Deposit Scheme Act, 1963 (e)"salary" has the same meaning as in section 17 of the Income-tax act, but in relation to a person falling under clause (d) of section 2 does not include any gratuity or annuity or pension;
