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Bombay High Court

Rahul Naresh Puglia And Others vs Atul N. Wandile Thr. Special P.O.A. ... on 28 November, 2025

                                                      1                             13.cra.122.2025.odt

          IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                    NAGPUR BENCH : NAGPUR
             CIVIL REVISION APPLICATION NO.122 OF 2025
             Rahul Naresh Puglia and others .Vs. Atul N. Wandile and others
Office Notes, Office Memoranda of                 Court's or Judge's Order
Coram, appearances, Court's Orders
or directions and Registrar's order
                          Mr. M.P. Khajanchi, Adv. a/w Mr. R.D. Dandwate, Adv. for applicants.
                          Mr. Pranit Vairagade, Adv. h/f Mr. A.M. Chandekar, Adv. for respondent No.1.
                          Mr. Rahul Vyavhare, Advocate for respondent Nos.3 to 5.


                          CORAM : ROHIT W. JOSHI, J.

DATE : 28/11/2025

1. Mr. Pranit Vairagade, learned Advocate holding for Mr. A.M. Chandekar, learned Advocate makes a statement that, he will file appearance on behalf of respondent No.1 before the next date. The learned Advocate for the non-applicant Nos.3 to 5 also seeks accommodation to advance submission.

2. Office note indicates that non-applicant Nos.3 to 8 are duly served. Permission is granted to delete the name of non-applicant/respondent No.2 in view of the Pursis dated 27.11.2025

3. Necessary amendment be carried out forthwith.

4. List the revision for further consideration on 04.12.2025.

(ROHIT W. JOSHI, J.) C.L. Dhakate