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State of Tamilnadu - Section

Section 13 in Tamil Nadu Electricity Regulatory Commission (Licensing) Regulations, 2005

13. Notification of proposal to grant licence.

- Before granting a licence under section 14, the Commission shall publish a notice in two daily newspapers, including one economic newspaper and one Tamil daily having wide circulation in the area for which the licence is sought, stating the name of the person to whom it proposes to issue the licence;