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[Cites 0, Cited by 0] [Section 8] [Entire Act]

Madras Presidency - Subsection

Section 8(2) in The Madras Towns Nuisances Act, 1889

(2)Any agent of the Society for the Prevention of Cruelty to Animals who is specially empowered by the 3[State] Government in that behalf may arrest without a warrant any person committing in his view any offence punishable under section 5;