Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 32] [Entire Act]

State of Assam - Subsection

Section 32(i) in The Assam Criminal Law (Amendment) Act, 1934

(i)in circumstances indicating that he did not intend that it should, and did not know that it could be used for the purpose of disseminating any doctrine tending to further or encourage the terrorist movement; or