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[Cites 0, Cited by 3] [Section 3] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 3(d) in The Jammu and Kashmir Shri Mata Vaishno Devi Shrine Act, 1988

(d)"The Shrine" means the Shrine of Shri Mata Vaishno Devi Shrine and includes the Shrine, holy cave and other temples within premises specified in the preamble of this Act;