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Competition Commission Of India vs Forech India Limited on 28 October, 2020

Bench: L. Nageswara Rao, Hemant Gupta, Ajay Rastogi

     ITEM NO.10                    Court 8 (Video Conferencing)              SECTION XIV

                                   S U P R E M E C O U R T O F      I N D I A
                                           RECORD OF PROCEEDINGS

     Petition(s) for Special Leave to Appeal (C)                   No(s).    9018-9019/2020

     (Arising out of impugned final judgment and order dated 22-01-2020
     in LPA No. 97/2017 22-01-2020 in CM No. 4840/2017 passed by the
     High Court Of Delhi At New Delhi)

     COMPETITION COMMISSION OF INDIA & ANR.                              Petitioner(s)

                                                     VERSUS

     FORECH INDIA LIMITED                                                Respondent(s)

     (FOR ADMISSION and I.R. and IA No.70128/2020-EXEMPTION FROM FILING
     AFFIDAVIT )

     Date : 28-10-2020 These petitions were called on for hearing today.

     CORAM :
                             HON'BLE MR. JUSTICE L. NAGESWARA RAO
                             HON'BLE MR. JUSTICE HEMANT GUPTA
                             HON'BLE MR. JUSTICE AJAY RASTOGI


     For the parties :
                                         Mr. Tushar Mehta, Ld. SG
                                         Mr. Balaji Subramanian, Adv
                                         Ms. Ishani Banerjee, Adv
                                         Mr. Sarthak Chiller, Adv
                                         Dr. Vikrant Narayan Vasudeva, AOR

                                         Mr. Krishnan Venugopal, Sr. Adv.

                                         Mr. Rahul Goel, Adv.

                                         Mr. Jose Abraham, AOR


                              UPON hearing the counsel the Court made the following
                                                 O R D E R

List next week.

Reason: (Geeta Ahuja) (Anand Prakash) Court Master Court Master